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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(b) in Tamil Nadu Maritime Board Act, 1995

(b)stevedoring landing and shipping of passengers or goods from or to such vessels, to or from any wharf, quay, jetty, pier, dock, berth, mooring stage, or erection land or building in the possession or occupation of the Board or at any place within the limits of the port or port approaches;