Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of West Bengal - Subsection Section 38(3) in The West Bengal Co-Operative Societies Act, 1983 (3)The salaries and allowances [of the members including the Chairman of the Commission] [Words substituted by West Bengal Act 27 of 1997.] shall be such as may be prescribed.
