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[Cites 0, Cited by 0] [Section 3B(3)] [Section 3B] [Entire Act]

Union of India - Subsection

Section 3B(3)(ii) in Aircraft Rules, 1937

(ii)no further appeal shall lie against the order imposing penalty, passed by the appellate officer, under the provisions of section 10A of the Aircraft Act, 1934 and rule 162 of these rules.