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State of Uttar Pradesh - Section

Section 3 in The U.P. Advocates Social Security Fund Scheme Rules, 1989

3. Office building furniture, etc.

- (i) There shall be established an office of Trustees Committee having its headquarters at Lucknow.
(ii)The Trustees Committee shall provide office building, furniture, office equipments, stationery and the like things and materials as may be necessary for the functioning of the office.