Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(8) in The Orissa Ayurvedic Medicine Rules, 1960 (8)The electoral roll under Clause (iv) of Section 4 of the Act shall be in the same Form as prescribed in Sub-rule (5) of this rule.
