Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Assam - Section

Section 21A in The Assam Agricultural Produce Market Act, 1972

21A. Prevention or aviation of cess.

- For prevention of the evasion of cess on Specified Agricultural Produce the Market Committee shall establish check gates at different points within the Market Area whenever felt necessary with the prior approval of the Board."