Madras High Court
Amptech Power Transformers vs M/S.Supreme Power Equipment Pvt. Ltd on 27 November, 2017
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, N.Sathish Kumar
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 27.11.2017
CORAM:
THE HONOURABLE MR.JUSTICE RAJIV SHAKDHER
and
THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR
W.A.No.472 of 2017
and C.M.P.7059 of 2017
Amptech Power Transformers,
Rep. by Managing Partner,
Mr.B.Arunachalam,
8/42, Athipalayam Road,
Chinnavedampatty,
Coimbatore . ...Appellant
vs.
1.M/s.Supreme Power Equipment Pvt. Ltd.
Rep. by its Managing Director, Mr.Vee.Rajmohan,
55, SIDCO Industrial Estate, Thirumazhisai,
Chennai 600 124.
2.M/s.Danya Electric Company,
Rep. by its Managing Partner Mr.K.V.Pradeep,
512/2, Nayapakkam High Road,
Papparambakkam Village, Thiruvallur Dist.
Papparambakkam 602 025.
3.M/s.Shree Abirami Engineering Works,
Rep. by its Managing Partner, Mr.Sirsabesan,
56, Arunachalam Main Road, Ambal Nagar, Porur,
Chennai 600 116.
4.M/s.Tamil Nadu Tansformers,
Rep. by its Partner, Mr.B.Arivalagan,
53, SIDCO Industrial Estate, Ranipet,
Vellore Dist. - 632 403.
5.M/s. Sri Ramakrishana Transformers,
Rep. by its Managing Partner Mr.A.Arun Kumar,
52/1A, Morrattandi Vanur Taluk,
Viluppuram 605 101.
6.M/s.Suntech Transformers,
Rep. by its Partner Mr.B.Chandrasekaran,
52, SIDCO Industrial Estate, Ranipet,
Vellore Dist. - 632 403.
7.M/s.Willson Power & Distribution Technologies Pvt. Ltd.,
Rep. by its Managing Director Mr.Srinivasan,
Orakkadu Village, Cholavaram, Chennai - 600 067.
8.M/s.Suriya Electrical Enterprises,
Rep. by its Managing Partner Mr.Wenceslaus,
No.24 & 25/1, Anna Nagar, Kolathuvancherry,
Bharaniputhur Post, Chennai 600 122.
9.M/s.SL Electricals,
Rep. by its Proprietor Mr.Srinivasan,
No.325, Odaman Nagar, Vannagaram,
Chennai 600 095.
10.M/s.Lavanya Industries,
Rep. by its Partner Mr.P.R.Kannan,
No.4-A, Kuppuswamy Nagar,
Sivaboodhamedu, Pillayar Koil Street,
Vanagram, Chennai 600 095.
11.Sri Vinayagar Star Electricals,
Rep. by its Prop. C.Pethuraj,
No.9, Rajas Garden,
Mettukuppam Main Road,
Chettiar Agaram,
Chennai 77.
12.Vinai Electricals,
Rep. by its Partner A.Periyanayagam,
No.4/123, 1st Street,
Balaji Nagar, Koluthuvancherry,
Chennai 122.
13.V.K.Transformers,
Rep. by its Prop. A.Periyanayagam,
No.4/123, 1st Street,
Balaji Nagar, Koluthvancherry,
Chennai 122.
14.The Chairman,
Tamil Nadu Electricity Board,
No.144, Anna Salai, Chennai 2.
15.The Chief Engineer,
Material Management,
TANGEDCO,
No.144, Anna Salai, Chennai 2.
16.The Bureau of Indian Standards,
Rep. by its Chief Scientist,
Southern Region,
IV Cross Road, CIT Campus,
Taramani, Chennai 113.
17.Emmess Control Private Limited,
Rep. by its Managing Director Mr.Srinivasan,
D.P.90, 91 & 92, SIDCO Industrial Estate,
Thirumazhisai, Chennai 124.
...Respondents
Prayer: Appeal filed under Clause 15 of Letters Patent, to allow this appeal thereby setting aside the order in W.P.No.3783 of 2017 dated 02.03.2017 and grant such other suitable relief.
For Appellant : Mr.V.Lakshminarayan
For Respondents : Mr.T.Sathiya Moorthy for R3, R7 and R8 - NA
Mr.Manishankar
Asst. by Mr.S.K.Raameshwar
for R14 & R15
JUDGMENT
[Order of the Court was made by RAJIV SHAKDHER, J.]
1.Mr.Lakshminarayanan, learned Counsel appearing for the appellant, says that he has instructions, to convey to the Court, that the appellant, wishes to withdraw the captioned appeal with liberty to raise the issues adverted to in W.A.Nos.1646 to 1648 of 2017. 1.1.An endorsement to that effect has also been made on the paper book.
2.Accordingly, the writ appeal is dismissed as withdrawn, with liberty as prayed for, albeit, in accordance with law. Consequently, connected pending miscellaneous petitions shall stand closed. No costs.
[R.S.A.,J.] [N.S.K.,J.] 27.11.2017 Index: Yes/No Internet: Yes/No Speaking order/Non-speaking order pam/sr RAJIV SHAKDHER, J.
and N.SATHISH KUMAR, J.
pam/sr To
1.The Chairman, Tamil Nadu Electricity Board, No.144, Anna Salai, Chennai 2.
2.The Chief Engineer, Material Management, TANGEDCO, No.144, Anna Salai, Chennai 2.
W.A.No.472 of 2017and C.M.P.7059 of 2017 27.11.2017