Section 125(5)(iii) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 125(5)] [Section 125] [Entire Act]

State of Uttar Pradesh - Subsection

Section 125(5)(iii) in The U.P. Co-operative Societies Rules, 1968

(iii)having regard to the education, experience or other relevant qualifications, an obviously better candidate out of the applicants, in the opinion of the Registrar, is available for appointment.

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State of Uttar Pradesh - Subsection

Section 125(5)(iii) in The U.P. Co-operative Societies Rules, 1968