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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978

(a)enter, inspect or break open and search any place or premises which he has reason to believe has been or is being used for the contravention of this Order; and