Delhi High Court - Orders
Pepsico Inc. & Anr vs Parle Agro Private Limited on 11 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
18
+ CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
PEPSICO INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandiok, Senior Advocate
with Mr. Dheeraj Nair, Ms. Shruti Dass and
Ms.Avni Sharma, Advocates for P-1.
Mr. Sanjeev Puri, Senior Advocate with
Mr.Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
Sharma, Advocates for P-2.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra and Mr. Chander
M. Lall, Senior Advocates with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Shashwat Rakshit,
Advocates.
19
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. Sudhir Chandra and Mr. Chander
M. Lall, Senior Advocates with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Shashwat Rakshit,
Advocates.
versus
PEPSICO INC & ANR. ..... Respondents
Through: Mr. A.S. Chandiok, Senior Advocate
with Mr. Dheeraj Nair, Ms. Shruti Dass and
Ms.Avni Sharma, Advocates for D-1.
Mr. Sanjeev Puri, Senior Advocate with
Mr.Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
Sharma, Advocates for P-2.
CS(COMM) 268/2021 and connected matter page 1 of 2
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:13.04.2022
11:48:54
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 11.04.2022 List for further hearing on 29.04.2022.
JYOTI SINGH, J APRIL 11, 2022/rk CS(COMM) 268/2021 and connected matter page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.04.2022 11:48:54