Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Pepsico Inc. & Anr vs Parle Agro Private Limited on 11 April, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~18 & 19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          18
                          +    CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
                                 PEPSICO INC. & ANR.                         ..... Plaintiffs
                                                Through: Mr. A.S. Chandiok, Senior Advocate
                                                with Mr. Dheeraj Nair, Ms. Shruti Dass and
                                                Ms.Avni Sharma, Advocates for P-1.
                                                        Mr. Sanjeev Puri, Senior Advocate with
                                                        Mr.Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
                                                        Sharma, Advocates for P-2.
                                                        versus
                                 PARLE AGRO PRIVATE LIMITED                  ..... Defendant
                                              Through: Mr. Sudhir Chandra and Mr. Chander
                                              M. Lall, Senior Advocates with Mr. Ankur Sangal,
                                              Ms. Pragya Mishra and Mr. Shashwat Rakshit,
                                              Advocates.
                          19
                          +      C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
                                 PARLE AGRO PRIVATE LIMITED                  ..... Petitioner
                                              Through: Mr. Sudhir Chandra and Mr. Chander
                                              M. Lall, Senior Advocates with Mr. Ankur Sangal,
                                              Ms. Pragya Mishra and Mr. Shashwat Rakshit,
                                              Advocates.

                                                        versus

                                 PEPSICO INC & ANR.                          ..... Respondents
                                                Through: Mr. A.S. Chandiok, Senior Advocate
                                                with Mr. Dheeraj Nair, Ms. Shruti Dass and
                                                Ms.Avni Sharma, Advocates for D-1.
                                                Mr. Sanjeev Puri, Senior Advocate with
                                                Mr.Dheeraj Nair, Ms. Shruti Dass and Ms. Avni
                                                Sharma, Advocates for P-2.

                          CS(COMM) 268/2021 and connected matter                         page 1 of 2




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:13.04.2022
11:48:54
                                  CORAM:
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                                        ORDER

% 11.04.2022 List for further hearing on 29.04.2022.

JYOTI SINGH, J APRIL 11, 2022/rk CS(COMM) 268/2021 and connected matter page 2 of 2 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:13.04.2022 11:48:54