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Rajasthan High Court - Jodhpur

Bodu Ram vs State Of Rajasthan on 8 September, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8364/2020

1. Bodu Ram S/o Geega Ram, Aged About 36 Years, Village Dhabawali, Tehsil Shri Madhopur, District Sikar, Rajasthan.

2. Mukesh Kumar Meena S/o Babu Lal Meena, Aged About 39 Years, Village Post Balahera, Tehsil Mandavar, District Dausa, Rajasthan.

3. Har Sahay S/o Ram Lal Meena, Aged About 40 Years, C-

36/68 Police Line, Ratanada, District Jodhpur, Rajasthan.

4. Sher Singh S/o Gordhan Lal, Aged About 37 Years, Rang Lal Ka Pura, P.s. Todabhim, District Karauli, Rajasthan.

5. Bhunda Ram S/o Geega Ram, Aged About 45 Years, Village Uchiyarda, Tehsil Bilara, District Jodhpur, Rajasthan.

6. Mahesh Kumar Meena S/o Jagdish Prasad Meena, Aged About 41 Years, Village Post Fatehpur, Tehsil Khandela, District Sikar, Rajasthan.

7. Ramesh Chandra S/o Chanu Lal Meena, Aged About 41 Years, Bejupada, Tehsil Mandawar, District Dausa, Rajasthan.

8. Ramkesh S/o Ratan Lal Meena, Aged About 40 Years, Village Bilopa, Post Dekawa, Tehsil And District Sawai Madhopur, Rajasthan.

9. Mahesh Chand Meena S/o Bharosi Lal Meena, Aged About 39 Years, Village Chainpur Ka Pura, Post Variya, P.s. Kurgao, Tehsil And District Karauli, Rajasthan.

10. Mishri Lal S/o Gyana Ram, Aged About 46 Years, Village Post Badu, Tehsil Parbatsar, District Nagaur, Rajasthan.

11. Oma Ram S/o Bhika Ram, Aged About 46 Years, Post Khatiyasni, P.s. Dangiyawas, District Jodhpur, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary, Department Of Home Affairs, Government Of Rajasthan, Secretariat, Jaipur.

2. The Director General Of Police, Police Headquarter, Jaipur.

3. The Police Commissioner, Commissionerate Of Police, (Downloaded on 08/09/2020 at 09:05:56 PM) (2 of 3) [CW-8364/2020] Jodhpur, Rajasthan.

4. The Deputy Commissioner Of Police (Headquarter And Traffic), Commissionerate Of Police, Jodhpur, Rajasthan.

5. Jethu Singh S/o Bhur Singh, Belt No.1530 (For Head Constable), Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

6. Moti Singh S/o Taj Singh, Belt No.1563 (For Head Constable), Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

7. Seepa Ram S/o Chhotu Ram, Belt No.131 (For Head Constable), Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

8. Chain Singh S/o Daulat Singh, Belt No.421 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

9. Kalu Singh S/o Pep Singh, Belt No.421 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

10. Ram Narayan S/o Bhagwanram, Belt No.1701 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

11. Bhanwra Ram S/o Ramaram, Belt No.794 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

12. Narpat Singh S/o Hukam Singh, Belt No.1154 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

13. Tansukh S/o Manaklal, Belt No.243 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

14. Sumer Singh S/o Devi Singh, Belt No.1702 (For Head Constable) Presently Pursuing Promotion Cadre Course (Pcc) At Rajasthan Police Academy, Jaipur.

                                                                ----Respondents


For Petitioner(s)        :     Mr. D.S. Sodha




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                                                       JUSTICE DINESH MEHTA

                                                                       Order

                                   08/09/2020

Issue notice. Issue notice of stay application also, returnable within six weeks.

Meanwhile, any promotion to the post of Assistant Sub Inspector of Police for the vacancies of 2016-2017 and 2017-2018 shall remain subject to final decision of the present writ petition and/or further order passed by this Court.

(DINESH MEHTA),J 112-A.Arora/-

(Downloaded on 08/09/2020 at 09:05:56 PM)

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