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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Uttarakhand - Subsection

Section 54(3)(h) in The Uttarakhand Police Act, 2007

(h)taking any of the steps listed in clauses (a) to (f), in respect of a foreign witness, present in Uttarakhand, pursuant to an agreement or arrangement between India and a foreign State, relating to witness protection;