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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(g) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(g)'Employee(s)' means regular employees of the establishment of the NCDS as defined in NCDS Service (Condition of Service & Retirement Benefit rule, 1997).