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Punjab-Haryana High Court

Bhagwan Kaur And Others vs The State Of Punjab And Another on 3 December, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                          RFA No.880 of 1991

                                          Date of Decision: 3.12.2008

Bhagwan Kaur and others
                                                      ..Appellants.

Vs.

The State of Punjab and another
                                                      ..Respondents.


CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:    Mr.Vinod Kumar Kataria, Advocate for the appellants.

            Mr.N.S.Pawar, Addl.AG Punjab for the respondents.


RAKESH KUMAR JAIN, J.

For orders see separate detailed order passed in RFA No.664 of 1991 titled as Sir Bachittar Singh and another Vs. The State of Punjab and another.

(Rakesh Kumar Jain) 3.12.2008 Judge Meenu