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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(2)Sealing points of meters shall be as per CEA meters regulations. Following additional points of the meter shall also be sealed as applicable.
(a)CT secondary terminal blocks by double seals.
(b)PT/CVT secondary terminal blocks by double seal.