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[Cites 0, Cited by 0] [Section 392(5)] [Section 392] [Entire Act]

Union of India - Subsection

Section 392(5)(a) in The Income Tax Act, 2025

(a)shall furnish a statement in such form and manner, as may be prescribed, with correct and complete particulars of perquisites or profits in lieu of salary paid, along with their value, to the assessee;