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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(3) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(3)The Superintendent of the Jail shall fix the dates and hours at which such interview may be allowed and no interview shall be allowed at any other time except with the special permission of the Superintendent.