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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Eyes (Authority for Use for Therapeutic Purposes) Act, 1985

(2)The authority referred to in Sub-section (1) shall not be given except after the expiry of -
(i)half an hour from the time of the death of the concerned person, in cases where no facility for cold storage of the dead body is available in the hospital or prison; or
(ii)two hours from the time of the death of the concerned person, in cases where no facility for cold storage of the dead body is available in the hospital or prison.