Punjab-Haryana High Court
National Insurance Company Ltd vs Piari Kaur And Ors on 11 March, 2019
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
121/3
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FAO No. 5011 of 2018
Date of Decision : 11.3.2019
National Insurance Company Ltd. ............Appellant
v.
Piari Kaur and others .........Respondents
CORAM : HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present : Mr. Vinod Gupta, Advocate, for the appellant
Mr. Surinder Garg, Advocate, for respondents No. 1 to 5
Mr. Ranjeet K. Jaswal, Advocate, for respondent No. 6
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ANIL KSHETARPAL, J. (Oral)
For details, see orders passed today in FAO No. 4453 of 2018 titled as National Insurance Company Ltd. v. Kuldeep Kaur and others.
(ANIL KSHETARPAL) JUDGE 11.3.2019 Ashwani Speaking/Reasoned : Yes/No Reportable : Yes/No 1 of 1 ::: Downloaded on - 14-04-2019 07:19:19 :::