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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(iii) in The Rajasthan Administrative Service Rules, 1954

(iii)[ that the persons selected and appointed as a result of a selection, which is not subject to review and revision, shall rank senior to the persons who are selected and appointed as a result of subsequent selection: [Figures (iii), (iv) and (v) deleted and renumbered the figures '(vi) and (vii)' by No. F. 1(15)DOP/A-II/79, 30-6-81.]