Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . The State Of on 7 August, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
.
Shiva Institute of Pharmacy Vs. The State of .
H.P. & anr.
CWP No. 11384 of 2025. 07.08.2025 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Sumit Sharma, Deputy Advocate General, for the respondents.
As prayed for, list on 11.08.2025.
August 07, 2025 r to (Ajay Mohan Goel) Judge (Shivank Thakur) ::: Downloaded on - 08/08/2025 21:32:59 :::CIS