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Himachal Pradesh High Court

Shiva Institute Of Pharmacy vs . The State Of on 7 August, 2025

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Shiva Institute of Pharmacy Vs. The State of .

H.P. & anr.

CWP No. 11384 of 2025. 07.08.2025 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.

Mr. Sumit Sharma, Deputy Advocate General, for the respondents.

As prayed for, list on 11.08.2025.

August 07, 2025 r to (Ajay Mohan Goel) Judge (Shivank Thakur) ::: Downloaded on - 08/08/2025 21:32:59 :::CIS