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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(m) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(m)the salaries, allowances and conditions of services of officers and staff of the State Commissioner under sub-section (6) of section 68 ;