Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Goa - Subsection Section 60(1)(b) in The Goa, Daman and Diu Public Health Act, 1985 (b)take such measures as he may consider necessary to prevent the spread of such disease beyond such place.