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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(f) in The Greater Noida Industrial Development Area Building Regulations, 1992

(f)"Institutional building" refers to a building or part of a building which is used for purpose, such as Research and Training Centre, Public/Semi-public and Corporate, Offices, Hospitals, Dispensaries and health Centres.