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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(1)The Board may, for the purpose of carrying out the provisions of this Act and the rules and regulations made thereunder, set up such Committee, as may be prescribed:Provided that the Board shall set up the following Committees, namely -
(i)Academic Committee;
(ii)Affiliation and Accreditation Committee;
(iii)Examination Committee; and
(iv)Finance Committee;