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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(a) in Andhra Pradesh Higher Education Regulatory and Monitoring Commission Rules, 2019

(a)Commission shall discharge all the duties and functions of the AFRC as per section 12 (1) of the Act. AFRC shall cease to be hold office, as and when the Commission takes charge and G.O. Ms No.6 dated 8-01-2007 is deemed to be automatically withdrawn;