Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70H(3)] [Section 70H] [Entire Act] State of Haryana - Subsection Section 70H(3)(b) in Haryana Municipal Corporation Election Rules, 1994 (b)record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote; and