Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(2) in The Punjab Police Act, 2007 (2)The Director General of Police so appointed, shall have tenure of not less than two years irrespective of his date of superannuation.
