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[Cites 0, Cited by 1] [Section 90(1)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(1)(i) in The Tamil Nadu Co-Operative Societies Act, 1983

(i)a claim by a registered society for any debt or demand due to it from a member, past member or the nominee, heir or legal representative of a deceased member whether such debt or demand be admitted or not;