Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(5) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012 (5)He should undergo driving skill test before the School Level Transport Committee once in a year. He should also undergo eye test at that time;
