Section 115(3) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(3)advance amount drawn by D.G.C. or Penal lawyer, if any, date and related vouchers and the fees-bill with full accounts of expenses. [Vide G.O. No. 2725 (M)/ID, dated 6th August, 1960].
