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[Cites 0, Cited by 0] [Section 317] [Entire Act]

State of Punjab - Subsection

Section 317(c) in Punjab Jail Manual, 1996

(c)The wards shall be opened and the prisoners counted out by head warders in pairs in the presence of the relieving warders who are to take charge of the prisoners during the first period of day duty. The Deputy Superintendent and Assistant Superintendents or head warder shall verify the number counted out of each ward by comparison with the entry in the lock-up register. A head warder incharge main wall patrolling shall take charge during the first turn of duty and post them round the main walls.