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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)An employee of the Vishwavidyalaya shall be entitled to additional compensation for work done for the Vishwavidyalaya in addition to his regularly prescribed duties, when so sanctioned by and at such rate of pay as may be approved by the authority or officer indicated herein for the pertinent class of employees.
Officers Board
Teachers Vice-Chancellor
Service Personnel Comptroller