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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(ix) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(ix)to regulate and enforce discipline among students and employees of the University and to take such disciplinary measures as may be deemed necessary;