Section 2(4) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
(4)"Co-operative Societies Act" means the Act or Acts relating to co-operative societies for the time being in force in the [State of Tamil Nadu] [This expression was substituted for the expression 'State of Madras' by the Tamil Nadu Adptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.];
