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NCT Delhi - Section

Section 11 in The Delhi Registration Rules, 1976

11. Production of registers, etc. in Courts.

-If the production of a register, book or of any document in the custody of Registration Officer is required by any court, it shall be first entered in the "Movement Register" which shall be maintained in the form (Appendix I) by each Registering Officer in his Sub-District and the same be forwarded to the Court under the charge of a responsible official of the Registration Office.