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State of Haryana - Section

Section 19A in Haryana Co-operative Societies Act, 1984

19A. [ Voting rights. [Added by Haryana Act No. 18 of 2007.]

- Any person desirous of making a deposit in any unit of Co-operative Credit Structure other than Co-operative Banks, shall become a member of that society and on admission as such, he shall be entitled to full membership voting rights.]