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[Section 201]
[Entire Act]
State of Odisha - Subsection
Section 201(2) in Grama Panchayats Rules, 1968
| Sums distrained for | Fees |
| Under Re. 1 | Re. 0.25 |
| Over Re. 1 and under Rs. 5 | Re. 0.50 |
| Over Rs. 5 and under Rs. 10 | Re. 1.00 |
| Over Rs. 10 | Re. 1.00 for every part thereof |