Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 697] [Entire Act] State of Jharkhand - Subsection Section 697(e) in Bihar Education Code, 1961 (e)Subject to the rules and regulations framed by the State Government the Board may issue such directions to the Managing Committee of any high school as it may consider necessary in the interest of good administration of such school.