Section 12 in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993
12. Overriding effect of the Order.
- The provisions of this Order shall have the overriding effect notwithstanding anything to the contrary contained in any order made by a State Government or a Union Territory by an Officer of such State Government of Union Territory before the commencement of this Order, except as regards of anything done or omitted to be done thereunder before such commencement.
