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State of Jharkhand - Section

Section 651 in Bihar Education Code, 1961

651. Period within which scholarship holders must join their Institutions.

- Scholarship-holders must join the institutions in which their scholarships are tenable within one month of the date of the publication in the Gazette of the scholarship list, or on the date from which the scholarship is tenable, whichever is later. Failure to comply with this rule will entail forfeiture of the amount due up to the date of joining. It will also entail forfeiture of the scholarship unless satisfactory reasons are given to the inspecting officer or to the Director, as the case may require.Note. - If the list of Junior college scholarships is published before the end of June, such scholars may, without penalty, join the institutions in which their scholarships are tenable at any time before the end of July.(D.P.I.'s letter no. 5492, dated the 2nd August, 1922.)