Section 1 in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004
1. Short title, Extent and Commencement.
(1)These Rules may be called the Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004.(2)These (Rules) extend to the whole of the State of Bihar.(3)It shall come into force from dated 1.1.2005.
