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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2)(xv) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(xv)To ensure the development and proper utilization of library in the school for the development of reading habits in the students;