Karnataka High Court
Jins vs The State Of Karnataka on 3 February, 2025
-1-
NC: 2025:KHC:4795
WP No. 972 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 972 OF 2025 (CS-EL/M)
BETWEEN:
1. JINS
S/O CHACKO V T
AGED ABOUT 42 YEARS
MEMBERSHIP NO.8760
2. MADHU SOODHAN
S/O RAMA C ACHARR
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8779
3. ZUBAIDA
W/O ABOOBAKER
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8788
Digitally signed by
MAHALAKSHMI B M
Location: HIGH 4. NASEEYA
COURT OF W/O MOHAMMED MUSTAFA
KARNATAKA AGED ABOUT 49 YEARS
MEMBERSHIP NO. 8789
5. GOPAL DEVADIGA
S/O SUBBA DEVADEGA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 8799
6. JESSI JACOB
D/O CHACKO K J
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 8812
-2-
NC: 2025:KHC:4795
WP No. 972 of 2025
7. ABDUL NEZZAR
S/O P. MOSSA KUNNHI
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 8819
8. NEBISA
S/O P. MOOSA KUNHI
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 8820
9. ANISH
S/O PRABAKARAN N
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 8828
10. RANJAN KUMAR
S/O ANNU GOWDA
AGED ABOUT 50 YEARS
MEMBERSHIP NO. 8833
11. ASHRAF.P
S/O ABDULLAH G
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8853
12. ABDUL HAKIM
S/O MOHIDIN KUNHI
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 8858
13. NASEEMA.S
D/O HAARDSH REHMAN-K
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8875
14. LISSY P.J
D/O ABRAHAM
AGED ABOUT 60 YYEARS
MEMBERSHIP NO. 8880
15. RATHAN KUMAR
S/O DHARMARAS
-3-
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WP No. 972 of 2025
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 3007
16. NEELAYYA GOWDA N K
S/O GANAPATHE GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 8895
17. MAIMUNA
W/O MOHAMMAD MPK
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8564
18. JULIET
D/O JOSEPH CJ
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 8569
19. RENNI SEBASTIAN
D/O DEVASYA
AGED ABOUT 47 YEARS
MEMBERSHIP NO. 8571
20. MARY VARKE
D/O GJ VARKI
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 8582
21. VINCENT DSOUZA
S/O JOAKEM DSOUZA
AGED ABOUT 50 YEARS
MEMBERSHIP NO. 8026
22. DEVASYA P V
D/O VARGHESE
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 8585
23. BETI P D
S/O DEVASYA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 8591
-4-
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WP No. 972 of 2025
24. MAIMUNA
D/O ELIYAS
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8596
25. ASMA
D/O INISHAR
AGED ABOUT 42 YEARS
MEMBERSHIP NO. 8597
26. MARY
W/O DEVASYA
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 7844
27. JACKOB
S/O JOSEPH
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 8562
28. DEVASYA
D/O JACKO B
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8661
29. AKBARALE
S/O UMBRABBA
AGED ABOUT 44 YEARS
MEMBERSHIP NO. 8710
30. DIVAKAR POOJARY
S/ONARAYAN POOJARY
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8711
31. K I MOHAMMED
S/O U.K.ISMAYEL
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 8721
32. ZUBAIDA
S/O ARACKEL MOHAMMED
-5-
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WP No. 972 of 2025
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 8734
33. AKBAR ALI
S/O MAGOOBAKER
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8757
34. ALLESH
S/O AUGUSTINE
AGED ABOUT 36 YEARS
MEMBERSHIP NO. 8448
35. JOSEPH MC
S/O M.V.CHACKO
AGED ABOUT 40 YEARS
MEMBERSHIP NO. 8450
36. FATHIMATH ZOORA
D/OABDUL REHMAN
AGED ABOUT 43 YEARS
MEMBERSHIP NO. 8451
37. ADDU MUNEER'S
S/O MOOSA BYARE
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 8065
38. DOMBA GOWDA
S/O KUNDA GOWDA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 8374
39. RINU PAUL
S/O PAULOSE KV
AGED ABOUT 36 YEARS
MEMBERSHIP NO. 8476
40. JOSEPH V L
S/O V A LOLAPPAN
AGED ABOUT 42 YEARS
MEMBERSHIP NO. 8483
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NC: 2025:KHC:4795
WP No. 972 of 2025
41. SHATI SIGECHAN
S/O N.J. SIBICHAN
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 8490
42. ISMAEL
S/O CS IBRAMIM
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8502
43. BASHEER C
S/O IDDI KUNJE
AGED ABOUT 46 YEARS
MEMBERSHIP NO. 8510
44. AFEEZA
D/O SAMUL HAME
AGED ABOUT 42 YEARS
MEMBERSHIP NO. 8511
45. MOHAMMED ALTHAR
S/O DAVOOD
AGED ABOUT 43 YEARS
MEMBERSHIP NO. 8534
46. LALITHA
D/O GOPALA GOWDA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 8535
47. MARY
D/O ANTONY 3.4
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 8542
48. LISA KURIAKOSE
D/O KJ KURIYA KOSE
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 8539
49. ASMA
D/O ABDUL RASAK
-7-
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8543
50. JUBAIR
S/O MOHAMMED M-P.K
AGED ABOUT
MEMBERSHIP NO.8552
51. JAGADEESH
S/O JANARDHAN GOWDA
AGED ABOUT 35 YEARS
MEMBERSHIP NO. 8211
52. MANOJ M.T
S/O THOMAS M-C
AGED ABOUT 36 YEARS
MEMBERSHIP NO. 8216
53. ISAMMA
D/O MOHAMMED-K
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8224
54. ANITHA.C
D/O VARGHESE VL
AGED ABOUT 35 YEARS
MEMBERSHIP NO. 8269
55. VARGHESE. KLT
S/O OMANA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 8286
56. MOHAMMED MONSOOR.K
S/O USMAN MUSLI YAR-K
AGED ABOUT 44 YEARS
MEMBERSHIP NO. 8280
57. UMAR P
S/O HUSAIN P
AGED ABOUT 43 YEARS
MEMBERSHIP NO. 8295
-8-
NC: 2025:KHC:4795
WP No. 972 of 2025
58. ELSA
D/O JAESON
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 8299
59. BENED KT
S/O KP. JOSHE
AGED ABOUT 47 YEARS
MEMBERSHIP NO. 8311
60. RAMEEJA
S/O MOHAMMED BASHEER
AGED ABOUT 44 YEARS
MEMBERSHIP NO. 8314
61. AV. JOSE
D/O AT VARGHESE
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8315
62. ABDUL NASEER
S/ OKAKKINGE HYDER MUKRE
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 8318
63. RASHEEDA
S/O MOHAMMED MONSOOR
AGED ABOUT 43 YEARS
MEMBERSHIP NO. 8346
64. THOMAS KJ
S/O JOSEPH.KA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 8397
65. MARY
D/O OA MICHEL
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 8408
66. MARY KUTTY
D/O CHERE AN NEELIYARA
-9-
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 80 YEARS
MEMBERSHIP NO. 8423
67. MUTHAPPA GOWDA
S/O KARIYA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 8440
68. MARY KUTTY
W/O SEBESTIAN
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 8076
69. JHANSI
D/O JOSE K V
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 8090
70. MARIYAMMA B
D/O SALEEM
AGED ABOUT 44 YEARS
MEMBERSHIP NO. 8100
71. ROBIN M G
S/O M S GEORGE
AGED ABOUT 38 YEARS
MEMBERSHIP NO. 8103
72. MOHAMMED HANEER
S/O MOIDEEN
AGED ABOUT 47 YEARS
MEMBERSHIP NO. 8108
73. KULUSU
S/O ABDULLAH
AGED ABOUT 46 YEARS
MEMBERSHIP NO. 8109
74. RAMESH
S/O RAJAPPA GONDA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8117
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WP No. 972 of 2025
75. MOHAMMED SHAREEF
S/O PUTHU
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 8130
76. SEBASTIAN WIN
S/O MATHEW
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 8136
77. JUBAIDA
S/O ISUBU
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 8145
78. MARIYA
D/O ADAM
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8153
79. JOSEPH A T
S/O AJ JOSEPH
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 8164
80. JOSEPH P J
S/O JOSEPH RM
AGED ABOUT 82 YEARS
MEMBERSHIP NO. 8168
81. VINOD K J
S/O THON KN
AGED ABOUT 40 YEARS
MEMBERSHIP NO. 8172
82. VARGEHESE R L
S/O V.O LONAPPAN
AGED ABOUT 44 YEARS
MEMBERSHIP NO. 8186
83. AYSHA
D/O PUMMAR
- 11 -
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WP No. 972 of 2025
AGED ABOUT 42 YEARS
MEMBERSHIP NO. 8205
84. PHILIP.M.N
S/O MATHEW
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 8210
85. ABBAS K
S/O IBRAHIM
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 7839
86. ANIL KUMAR
S/O GOPALAKRI SHNA PIK
AGED ABOUT 32 YEARS
MEMBERSHIP NO. 7853
87. RIJOL JIMMICHAN
S/O JIMME CHAN
AGED ABOUT 37 YEARS
MEMBERSHIP NO. 7860
88. SANJEEVA POOJARD
S/O KUSUMA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 7916
89. MOHAMMED ALZ
S/O ISBU
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 7921
90. VISALAKSH P
S/O LAKSMANA POOJARZ
AGED ABOUT 46 YEARS
MEMBERSHIP NO. 7922
91. MARY
D/O BIJU PJ
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 7928
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92. CHANDRA SHEKAR POOJARE
S/O CHANDRAVATHE
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 7946
93. REJEESH KJ
S/O JOSE KJ
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 7965
94. ANITHA
D/O VENKAPPA GGOWDA
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 7969
95. MAADA MERA
S/O GURUVA
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 8009
96. VISHWAS TS
S/O SHRINIVAS GOWDA
AGED ABOUT 41 YEARS
MEMBERSHIP NO. 8011
97. VARKI P.J
S/O JOSEPH
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8014
98. MECHEL PJ
S/O JOSEPH AM
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 8039
99. DEAVASI K
D/O TD. THOMAS
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 8048
100. THANIRA
D/O ABDUL HAMMEED
- 13 -
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WP No. 972 of 2025
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 8061
101. PRASANNA K
S/O KK BALAKRI ISHNAN
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 8066
102. LITTY THOMAS
W/O THOMAS NJ
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 7309
103. MOHAMMED SADIK
S/O MAMME KUNNHE A
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 7335
104. SUMA
D/O T O JOY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 7346
105. SANDHYA
D/O GOPALA GOWDA
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 7349
106. GOPANNA GOWDA
S/O GANGAYYA GOWDA
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 7362
107. SARAMMA THOMAS
D/O M A THOMAS
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 7364
108. GEETHA
D/O KRISHNAPPA SALEYAN
AGED ABOUT 51 YEARS
MEMBERSHIP NO. 7613
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109. BIJU P.J
S/O JOSEPH
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 7721
110. SEBASTIAN PL
S/O P.D. LUKOSE
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 7765
111. VARGHESE CJ
S/O JOSEPH
AGED ABOUT 76 YEARS
MEMBERSHIP NO. 7779
112. FATHER KUREYA KOSE
S/O JAMES
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 7803
113. MARY JOSE
D/O THOMAS
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 7810
114. IBRAHIM BY ARE
S/O AHMAD BYARI
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 7816
115. ROSAMMA
D/O JOSEPH CJ
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 7818
116. MAYIMUNA
D/O MUTRALEER
AGED ABOUT 46 YEARS
MEMBERSHIP NO. 7831
117. LISSY BABU
S/O BABU NJ
- 15 -
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WP No. 972 of 2025
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 7833
118. DEVASVA
S/O THOMAS
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 7843
119. JOSEPH PT
S/O THOMAS
AGED ABOUT 51 YEARS
MEMBERSHIP NO. 7089
120. B.PATUMMA
D/O AHMED BYARI
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 7073
121. MOHAMMED LATHEER
S/O ABDULLAH
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 7090
122. AUGUSTINE P O
S/O DEVASYA
AGED ABOUT 53 YEARS
MEMBERSHIP NO. 7091
123. MOHAMMED IQBAL
S/O ADAM
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 7096
124. ABDUL MUNAR
S/O SOOPI BYARI
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 7097
125. MOHAMMED ASHRAF
S/O ABOOBAKER
AGED ABOUT 42 YEARS
MEMBERSHIP NO. 7107
- 16 -
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126. HASANABBA BYARI
S/O HAAJI BYARI
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 7124
127. NITHIN JOSE
S/O JOSE N-M
AGED ABOUT 36 YEARS
MEMBERSHIP NO. 7315
128. ROSLY
D/O PAULOSE
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 7160
129. INDIRA
D/O SUNDARA GOWDA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 7174
130. MARCHEL MM
S/O THOMAS M-M
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 7180
131. JHON THOMAS
S/O THOMAS THON
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 7207
132. DEEPA SANDY
D/O SANDY KAMBLE MUTEL
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 7213
133. PRASAL MATHEW
S/O DIMADAVAT MA
AGED ABOUT 34 YEARS
MEMBERSHIP NO. 7220
134. THUNGAYYA
S/O YELLYANNA GOWDA
- 17 -
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AGED ABOUT 55 YEARS
MEMBERSHIP NO. 7303
135. BABY AUGUSTINE
S/O GJ AUGUSTINE
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 7306
136. ABDUL AZEEZ MP
S/O HASSAN KUNNHI
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 6914
137. GINNAMMA
D/O POOJARE CHINNAPPA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6910
138. ELIKUTTY
D/O JOSEPH M'S
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 6917
139. SINOJ M.J
S/O JOSEPH MS
AGED ABOUT 44
MEMBERSHIP NO. 6918
140. VALSA
S/O VT CHACKO
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 6931
141. BABY JOSEPH
D/O JOSEPH KA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6943
142. ANTONY PJ
S/O PJ JOSEPH
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 6951
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143. THRESZYA
D/O UT MARKOSE
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 6962
144. LAZSAMMA
D/O M'A DEVASE
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 6966
145. ALFI CJ
S/O JOSEPH CA
AGED ABOUT 51 YEARS
MEMBERSHIP NO. 6977
146. ELIZABETH ANTONY
D/O ANTONY
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 6980
147. ASYAMMA
D/O MOHAMMED KUNNHT
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 6988
148. MAZMUNA
D/O ABOOBAKER
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 6991
149. PRAVEEN ARIGA
S/O MAHAVEERA ARIGA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 7004
150. DEVAKI
D/O KUSHALAPPA GOWDA
AGED ABOUT 50 YEARS
MEMBERSHIP NO. 7013
151. NISHA
D/O GEORGE N.J
- 19 -
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AGED ABOUT 50 YEARS
MEMBERSHIP NO. 7017
152. MOHAMMED RIZWAN
S/O ABOOBEKER
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 7052
153. ABRAHAM M K
S/O KURIAKOSE
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 6737
154. VALSAMMA
D/O THOMAS P.J
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 6753
155. RAMACHANDRA PU
S/O KRISHNAN
AGED ABOUT 63 YEARS
MEMBERSHIP NO. 6794
156. AHMAD KUNNHE
S/O IDEEN KUNNHE
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6822
157. VENOD JOSEPH NEELIYARA
S/O CHERIYAN NEELIYARA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6824
158. ANTONY M
S/O DEVASE
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6825
159. AJESH M.J
S/O JOSEPH MIJ
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 6834
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160. JAYARAM POOJARZ
S/O LEELAVATHE
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 6842
161. MOHAMMED.G
S/O ABDUL
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 6849
162. THOMAS M.J
S/O MIL JOSEPH
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 6860
163. P J AUGUSTINE
S/O P A JACKOB
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6863
164. JAYANTH
S/O SHREDHAR MOOLYA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 6870
165. BENDU
D/O VENUGOPAL
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 6873
166. DAVEES
S/O THOMAS
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6883
167. ABDUL RAHAMAN
S/O ABBON U. BYARI
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 6894
168. MOHAMMED KANEER
S/O S.HASANARB
- 21 -
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WP No. 972 of 2025
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 6896
169. SEFIYA
D/O UMAR
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 6903
170. SURESH N P
S/O PRABHAKARAN NN
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6494
171. KIRAN KUMAR
S/O GOPALA NARAYAN
AGED ABOUT 45 YEARS
MEMBERSHIP NO. 6375
172. VARKI AYANGUI
S/O JOSEPH
AGED ABOUT 79 YEARS
MEMBERSHIP NO. 6500
173. JOESPH N M
S/O MATHEW
AGED ABOUT 78 YEARS
MEMBERSHIP NO. 6523
174. RUKIYA
W/O NOOR MOHAMMED
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 6518
175. PAPACHAN
S/O JOHN
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 6584
176. HAMEED
S/O ABDULLA
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 6586
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177. RAVINDRA
S/O KRISHNA SHETTY A R
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 6590
178. RATHNAKAR
S/O OBBAIAH GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 6596
179. MOHAMMED NADIF
S/O PAKIRAPPA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6627
180. GEORGE
S/O ANTHONY
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 6635
181. MOHAMMED MUSTAFA
S/O HASSANABA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6693
182. THOMAS
S/O JOESPH
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6699
183. JOHNSON
S/O THOMAS
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 6715
184. LUCKOSE
S/O JOESPH
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 6721
185. UMMERABBA
S/O ANDUNNHI DYARI
- 23 -
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WP No. 972 of 2025
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 6726
186. MAHESH GOWDA
S/O DAMODAR GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 6733
187. SAJIDA MIRAJ
W/O FAROOK
AGED ABOUT 53 YEARS
MEMBERSHIP NO. 6260
188. JOBILY OA
D/O VINCENT D'SOUZA
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 6273
189. JESSE
D/O THOMAS
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 6283
190. PENNAMMA ANTONY
D/O ANTONY JOSE
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 6288
191. JAMES P.S
S/O SEBASTIAN
AGED ABOUT 44 YEARS
MEMBERSHIP NO. 6301
192. HA JIMONU
S/O HUSAIN KUNNME
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 6307
193. RAMMANND GOWDA
S/O BABU GOWDA
AGED ABOUT 80 YEARS
MEMBERSHIP NO. 6322
- 24 -
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194. CHELUVAYYA
S/O RUKAMBYYA GIOWDA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 6323
195. THOMAS JOSEPH
S/O AJ.JOSEPH
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 6332
196. ISMAIL
S/O MOHAMMED BYARI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6357
197. JOSEPH K.J
S/O JOSEPH KJ
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 6364
198. MINE
D/O BABY P-J
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 6366
199. CHACKO P.D
S/O DEVASYA
AGED ABOUT 82 YEARS
MEMBERSHIP NO. 6388
200. ARUN KUMAR B
S/O SHREDHAR INRA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 6414
201. JOSE AP
D/O PETER
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6422
202. JOHARA
S/O ABDUL KHADER
- 25 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 51 YEARS
MEMBERSHIP NO. 6435
203. JOHARA
S/O AHMED BRAVA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 6471
204. SABU JOSEPH
S/O JOSEPH
AGED ABOUT 53 YEARS
MEMBERSHIP NO. 6162
205. MATHEN P.P
S/O DEVASYA
AGED ABOUT 49 YEARS
MEMBERSHIP NO. 6166
206. AHMADU K
S/O UMARABBA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 6168
207. ARHILESH ANTONY
S/O ANTONY K
AGED ABOUT 36 YEARS
MEMBERSHIP NO. 6199
208. LISSY SHAJI
D/O SHAJI N.J
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 6212
209. YASHODARA G GONDA
D/O CHENAMMA G GOWDIA
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 6213
210. ELIAMMA
D/O JOSEPH VOJ
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 6235
- 26 -
NC: 2025:KHC:4795
WP No. 972 of 2025
211. AARISH REHMAN P
S/O ABDUL REHA MAN-P
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6236
212. SABIR
S/O BBDUL REHAMAN-P
AGED ABOUT 50 YEARS
MEMBERSHIP NO. 6237
213. ELIZABETH NEELIYARA
D/O JERALD ARUN GEORGE
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 6240
214. THOMAS PONMAN AAL
S/O THOMAS
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 6245
215. SANTO
S/O AUGUSTINE PV
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6250
216. MOLLY MATHEW
S/O THOMAS MATHEW
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 6253
217. MAJU THOMAS MATHEN
S/O THOMAS MATHEW
AGED ABOUT 50 YEARS
MEMBERSHIP NO. 6254
218. VARGHESE PAD
S/O DOMENICK
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 6255
219. FAROOK MU
S/O MUHAMEED.M
- 27 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 6258
220. GEORGE PL
S/O LONAPPAN. PO
AGED ABOUT 40 YEARS
MEMBERSHIP NO. 6269
221. THRESIA T T
W/O JOSEPH NV
AGED ABOUT 82 YEARS
MEMBERSHIP NO. 5956
222. MOHAMMED P
S/O ABDUL RAHAMAN
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 5957
223. MAICHEL P.M.
S/O VARKI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5958
224. THOMAS NJ
S/O JACKOB NEELIYARA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5985
225. THOMAS MA
S/O AUGUSTINE
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 5991
226. DEVASYA PV
D/O VARKE
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 5999
227. JAENAMMA
D/O AURUSHOTKA -MMA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 6015
- 28 -
NC: 2025:KHC:4795
WP No. 972 of 2025
228. THOMAS
S/O XAVIER
AGED ABOUT 63 YEARS
MEMBERSHIP NO. 6024
229. JOSEPH
S/O AUGUSTINE 74 6049
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 6049
230. JARAPPA POOJARY
S/O KUNNHE FOOTARY
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 6064
231. THRESIA TJ
D/O BENNYT.J
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 6062
232. MOHAMMED.
S/O CUSMAN
AGED ABOUT 53 YEARS
MEMBERSHIP NO. 6067
233. JAYASHREE
D/O KESHAV MOOLYA G
AGED ABOUT 54
MEMBERSHIP NO.6075
234. JOSEPH C Z
S/O ZEKARIAMS
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 6076
235. GEORGE NJ
S/O JACOB N
AGED ABOUT 24 YEARS
MEMBERSHIP NO. 6101
236. JOJON G
S/O JOSEPH N.T
- 29 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 46 YEARS
MEMBERSHIP NO. 6156
237. JIMMECHAN
S/O JOSEPH N.J
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 6157
238. YELIKUTTY CJ
W/O JOSEPH CA
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 5688
239. DIVYA LAXMI
D/O SHIVANANDA SWAMY
AGED ABOUT 53 YEARS
MEMBERSHIP NO. 5715
240. PRABAKAR ACHARYA
S/O ACHUTHA ACHARYA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 5718
241. ABDULLAH
S/O SULAIMAN
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5725
242. AVVANMA
S/O KASANABBA
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 5727
243. KUNGAPPAN
S/O AMMANE
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 5768
244. JOSEPH C
S/O JOSEPH
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 5773
- 30 -
NC: 2025:KHC:4795
WP No. 972 of 2025
245. RAMMANNA GOWDA
S/O DOMBA GOWDA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 5794
246. CLAFA DM
S/O DEVASYA MM
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 5876
247. JOSEPH KOJ
S/O JOSEPH KH
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 5885
248. JOSEPH P.T
S/O JOSEPH
AGED ABOUT 85 YEARS
MEMBERSHIP NO. 5898
249. B PATHUMMA
D/O HAJI MONU
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 5899
250. ANNAMMA
D/O THOMAS KG
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5910
251. ISAMMA
S/O FDINABBA
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 5921
252. BIJU PS
S/O SEBASTIAN
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 5929
253. SUNDARI
D/O KRISHNAYYP RANYP
- 31 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 5931
254. RAFEEK
S/O FAKE RABB8
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 5938
255. THOMAS MATHEW
S/O MATHEW
AGED ABOUT 67 YEARS
MEMBERSHIP NO. 5461
256. ABDUL MAJEED DK
S/O HAMMABBA
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 5485
257. SAILESH TOSAR
S/O TRIBHAT
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5491
258. MICHAEL P.T
S/O THOMAS
AGED ABOUT 76 YEARS
MEMBERSHIP NO. 5515
259. HEMENTH
S/O KRISHNA KUMAR
AGED ABOUT 50 YEARS
MEMBERSHIP NO. 5523
260. VARGHESE PA
S/O ANTONY
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 5527
261. ABDUL
S/O HAMABBA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 5533
- 32 -
NC: 2025:KHC:4795
WP No. 972 of 2025
262. THOMAS MT
S/O THOMAS
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 5556
263. NEBISA
D/O ABOOBAKAR C-K
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 5557
264. LUCY YANE MONY
D/O JOSEPH M.M
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 5564
265. ANNA PJ
S/O PHILI PJ
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 5577
266. MATHEW KJ
S/O JOSEPH
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 5598
267. SASHANK BHEDE
S/O GOPALAN. BHIDE
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 5623
268. ABDUL AZEEZ
S/O ABDUL RAHAMAN
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 5646
269. PHILIP A.J
S/O JOSEPH AP
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 5664
270. JACOB MA
S/O ANTONYM.A
- 33 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5673
271. DEVASYA GA
S/O ANTONY
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 5686
272. NEFISA
W/O ABDULLA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 5253
273. VINU JOSEPH
S/O JOSEPH
AGED ABOUT 48 YEARS
MEMBERSHIP NO. 5261
274. CHACKO MV
VARGHESE
AGED ABOUT 76 YEARS
MEMBERSHIP NO. 5316
275. ACHAMMA
D/O JACOB PA
AGED ABOUT 78 YEARS
MEMBERSHIP NO. 5327
276. JOSEPH VS
S/O SKARIA
AGED ABOUT 67 YEARS
MEMBERSHIP NO. 5332
277. VARGHESE N-M
S/O MATHEW
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 5333
278. JOSE TD
D/O DEVASYA TO
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 5348
- 34 -
NC: 2025:KHC:4795
WP No. 972 of 2025
279. MARY KUTTY JOSEPH
D/O JOSEPH
AGED ABOUT 82 YEARS
MEMBERSHIP NO. 5350
280. JOSE E.M
D/O MATHEW
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 5354
281. THOMAS VT
S/O THOMASJ
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 5372
282. BABY CHACKO
D/O CHACKO
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 5396
283. KATHRINA
D/O THOMAS KA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 5404
284. MOHAMMED CK
S/O ABBU BYARI
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 5419
285. JOSEPH PM
S/O MATHEW
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 5421
286. SANJEEVA GOWDA K
S/O SHIVANNA GOWDA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. 5422
287. JOSE
D/O CHACKO
- 35 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 5432
288. INDIRA
W/O SUDAKARAN
AGED ABOUT 74 YEARS
MEMBESHIP NO. 5458
289. THOMAS PV
S/O VARKZ PV
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4997
290. AARISH
S/O HAMEED G
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 5023
291. HARISH
S/O THETY APPA MOOLYA
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 5042
292. JOSE KJ
S/O JOSEPH
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 5067
293. SANJEEVA POOJARI
S/O KORAGAPPA POOJARE
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 5076
294. YASHODA
D/O BADRAYYA GOWDA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 5156
295. JOSE T.J
S/O JOSEPH
AGED ABOUT 74
MEMBERSHIP NO. 5112
- 36 -
NC: 2025:KHC:4795
WP No. 972 of 2025
296. ALEXANDER
S/O JOSEPH OM
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 5113
297. GRASIOUS VEIGAS
S/O URBAN VEIGAS
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 5125
298. SAJP V.J
S/O JOSEPH VOA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 5151
299. JOSEPH AT
S/O THOMAS
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 5160
300. JAMES P.U.
S/O ULHANNAN
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 5164
301. PHILOMINA
D/O THOMAS KV
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 5168
302. MOHAMMED BASHEER
S/O MOHAMMED
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 5185
303. LOUIS P.T
D/O THOMAS
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 5217
304. MARY THOMAS
D/O THOMAS
- 37 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 5227
305. VARGHESE V.C
S/O CHACKO VV
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 5234
306. VARGHEESH PD
S/O DEVASYA
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 4841
307. MARY
D/O DEVASYA POONDLI
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 4844
308. JOLLY THOMAS
S/O V THOMAS
AGED ABOUT 55 YEARS
MEMBERSHIP NO. 4867
309. MARY
D/O VARGHESE
AGED ABOUT 46 YEARS
MEMBERSHIP NO. 4872
310. MAYSE PJ
D/O JOSEPH PJ
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 4888
311. ROSAMMA KA
D/O AUGUSTI
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 4893
312. MARY MATHEW
D/O MATHEW
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 4894
- 38 -
NC: 2025:KHC:4795
WP No. 972 of 2025
313. VIJI.EM
S/O THOMAS EM
AGED ABOUT 54 YEARS
MEMBERSHIP NO. 4895
314. LEELAMMA PJ
D/O JOSEPH
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 4898
315. REJINA P YANE ELI YAMMA
D/O THOMAS PARATHOTIL
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 4908
316. MARY MADAKA PRAYA CHALIL
D/O AUGUSTINE
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4911
317. LUCKY KUNANIKAL
S/O MHICKEL KUNANIKAL
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4912
318. ELIYAMMA THOMAS
D/O MOHAMMED A.K
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 4924
319. MOHAMMAD A K
S/O HASANABBA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 4935
320. MOLLY PAPOCHAN P.T
D/O PAPACHAN
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 4939
321. MOLLY
D/O THOMAS
- 39 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4946
322. MARTIN PAJ
S/O ABRAHAM
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 4991
323. SEFIYA
W/O BS HUSAIN
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4535
324. BADUVA KUNNHI
S/O MOIDEEN KUNNHE
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 4574
325. DHARNAPPA POOJARI
S/O THAWDA POOJARI
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4575
326. GEORGE KP
S/O PAULOSEKA
AGED ABOUT 63 YEARS
MEMBERSHIP NO. 4588
327. SUNNY PM
S/O MATHEW P.T
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 4595
328. VENKAPPA GOWDA
S/O UGAPPA GOWDA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 4602
329. KORAGGAPPA GOWDA
S/O PERNA GOWDA
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 4634
- 40 -
NC: 2025:KHC:4795
WP No. 972 of 2025
330. KANTHAPPA MALA KUDI VA
S/O SESAPPA MALAKUDIYA
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 4692
331. ANTONY NM
S/O MATHEW
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 4714
332. BALAKRISHNA GOWDA A
S/O THEMMAYYA GOWDA
AGED ABOUT 63 YEARS
MEMBERSHIP NO. 4736
333. KUNJANNA GOWDA
S/O LINGAPPA GOWDA
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 4782
334. KAR RUNNISA
D/O ABBAS.C
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 4798
335. VARKE P.T
S/O THOMAS
AGED ABOUT 78 YEARS
MEMBERSHIP NO. 4802
336. OMAN SOMAN
S/O SOMAN
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4820
337. LEELAMMA THOMAS
D/O THOMAS
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 4830
338. JOSE V D
D/O DEVASYA
- 41 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 4835
339. THRESIAMMA
D/O VARKZ.KM
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 4838
340. POOVAPPA POOJARY
S/O MUDENKILA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 4326
341. JOHN VT
S/O THOMAS
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 4340
342. ABRAHAM C.J
S/O JOSEPH CJ
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 4364
343. CHACKO K.G
S/O GEORGE
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 4377
344. RAMESH GOWDA K
S/O SORAPPA GOWDA
AGED ABOUT 53 YEARS
MEMBERSHIP NO. 4371
345. AHMAD KUNNHE
S/O MOIDEEN PK
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 4383
346. AUGUSTINE A
S/O PAUL
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 4388
- 42 -
NC: 2025:KHC:4795
WP No. 972 of 2025
347. THOMAS P.J
S/O JOSEPH
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 4398
348. THOMAS GEORGE
S/O GEORGE
AGED ABOUT 78 YEARS
MEMBERSHIP NO. 4411
349. SASHI SHEKAR
S/O NARAYANA KAKATHKAR
AGED ABOUT 71 YEARS
MEMBERSHIP NO. 4419
350. ABDUL RAZAK.D K
S/O HAMMABBA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 4432
351. VASANTHAN.K
S/O THEMMAYYA GONDA
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 4483
352. SHESAPPA MA
S/O ITHAPPA MALAKUDIYA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 4507
353. JIJO JACOB
S/O CHACKO JACOB
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 4510
354. JINTO JACOB
S/O JACOB V.C
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 4512
355. HASANABBA U
D/O IJJABBA
- 43 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 4513
356. SULAIMAN
S/O ABDUL KADER
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 4524
357. ABDULA
S/O BADUVA KUNNHI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 4007
358. ROCKY ADIKARAN
S/O CHACKO ADIKARAN
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 4048
359. DEJAPPA GOWDA
S/O APPI
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 4057
360. LINGAPPA GOWDA
S/O KORAGGAPPA GOMDA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 4070
361. AUGUSTINE S/O ANTONY
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 4083
362. VAMANA GOWDA S/O MONAPPA GOWDA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. 4086
363. ARBARALI S/O IBRAI MUKRI
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 4156
364. THOMAS PA S/O AUGUSTINE PU
AGED ABOUT 58 YEARS
- 44 -
NC: 2025:KHC:4795
WP No. 972 of 2025
MEMBERSHIP NO. 4171
365. MAHAVEERA ARIGGA
S/O CHANDRA RATA AREGA
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 4221
366. BABU MALAKUDIYA
S/O CHINNAYYA MALAKUDIYA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 4131
367. HAKEEM B.A S/O ABDUL RAHAMAN
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 4231
368. SUNDAR GOWDA A S
S/O SHESHAPPA GOWDA
AGED ABOUT 57 YEARS
MEMBERSHIP NO. 4254
369. BABU GOWDA S/O DOMBA GOWDA
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 4281
370. JOSEPH KV S/O VARKI
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 4298
371. RAMANANDAK S/O BABU POOJARI
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 4321
372. MATHEWNIE S/O N.V. EMMAUEL
AGED ABOUT 60 YEARS
MEMBERSHIP NO. 4323
373. RAJAN ACHARI DN
S/O NARAYANA A P
AGED ABOUT 63 YEARS
MEMBERSHIP NO. 4325
- 45 -
NC: 2025:KHC:4795
WP No. 972 of 2025
374. RAVINDRA MARATE
S/O GOVINDA MARATE
AGED ABOUT 67 YEARS
MEMBERSHIP NO. 3489
375. TIMAPPA S/O CHUKUDA
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 3538
376. BABY JACOB
D/O JACOB NEELE YARA
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 3555
377. THOMAS TV S/O VARKI
AGED ABOUT 79 YEARS
MEMBERSHIP NO. 3605
378. VARKI ED S/O DEVASYA
AGED ABOUT 81 YEARS
MEMBERSHIP NO. 3653
379. ALIS PHILIP S/O PHILIP
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 3732
380. SANKAPPA POOJARI
S/O SHRINIVAS
AGED ABOUT 56 YEARS
MEMBERSHIP NO. 3832
381. HAMMEED.G
S/O ABDUL G
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 3856
382. GEORGE KUTTI S/O SEBASTIAN
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 3869
383. LALETHA
D/O BALANNA POOJARI
- 46 -
NC: 2025:KHC:4795
WP No. 972 of 2025
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 3887
384. HASAN SAHEB D/O USMAN.M
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 3890
385. USMAN GM
S/O MOHAMMED BYARI
AGED ABOUT 62 YEARS
MEMBERSHIP NO. 3892
386. MOHAMMED ALZ
S/O KUNNHI BYARI
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 3911
387. PURUSHOTHAM
S/O BABU MOOLYA
AGED ABOUT 59 YEARS
MEMBERSHIP NO. 3950
388. GINNAPPA GOWDA
S/O SOORAPPA GOWDA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. 3984
389. NIRMALA M BHIDE
D/OM.M BHIDE
AGED ABOUT 72 YEARS
MEMBERSHIP NO. 3744
390. VASANTH MALAKUDEYA
S/O SUBBA MALAKUDRYA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. 3472
391. ROCKY T D S/O DEVASYA
AGED ABOUT 84 YEARS
MEMBERSHIP NO. 1467
392. SHANTHA TOSAR
- 47 -
NC: 2025:KHC:4795
WP No. 972 of 2025
S/O RAMACHANDRA BHAT T
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 1545
393. MOOSA KUNNHI.C S/O MOIDEEN
AGED ABOUT 63 YEARS
MEMBERSHIP NO. 1637
394. SOMANATHA YANE THOMAS
S/O ANGARA HARIJANA
AGED ABOUT 73 YEARS
MEMBERSHIP NO. 2147
395. THIMMAPPA POOJARE
S/O DOMBA POOJARI
AGED ABOUT 64 YEARS
MEMBERSHIP NO. 2442
396. Y. JAYANTHE ATAVALE
D/O BALAKRISHN A ATAVALE
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 2456
397. DHARMANNA GOWDA
S/O KUNJANNA GOWDA
AGED ABOUT 70 YEARS
MEMBERSHIP NO. 2584
398. MOHAMMED.G
G K IBRAI
AGED ABOUT 69 YEARS
MEMBERSHIP NO. 2596
399. ABDUL S/O MOUSA BYARI
AGED ABOUT 71 YEARS
MEMBERSHIP NO. 2647
400. MOOSA KUNNHI
S/O MOHAMMED BYARI
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 2659
- 48 -
NC: 2025:KHC:4795
WP No. 972 of 2025
401. AHMAD SH S/O HASANABBA
AGED ABOUT 66 YEARS
MEMBERSHIP NO. 2842
402. LAKHSMANA GOLDA
S/O CHANANA GOWDA
AGED ABOUT 75 YEARS
MEMBERSHIP NO. 2930
403. JOHN.N.V S/O VARKI
AGED ABOUT 80 YEARS
MEMBERSHIP NO. 3044
404. THOMAS. CJ S/O JOSEPH
AGED ABOUT 79 YEARS
MEMBERSHIP NO. 3072
405. ALPHONSA S/O KUREYANCO
AGED ABOUT 85 YEARS
MEMBERSHIP NO. 3087
406. ANTONY JOSE
S/O JOSEPH A.J
AGED ABOUT 74 YEARS
MEMBERSHIP NO. 3102
407. GEORGE MS
S/O SKARIA
AGED ABOUT 68 YEARS
MEMBERSHIP NO. 3270
ALL ARE MEMBERS OF MUNDAJE PRIMARY
AGRICULTURAL CREDIT COOPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959
MUNDAJE POST, BELTHANGADY TALUK
DAKSHINA KANNADA DISTRICT-574228
...PETITIONERS
(BY SRI. RAKSHITH KUMAR, ADVOCATE)
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NC: 2025:KHC:4795
WP No. 972 of 2025
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M S BUILDING, BANGALORE - 560001.
REPRESENTED BY ITS PRINCIPAL SECRETARY.
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, TTMC A BLOCK, K.H.ROAD,
SHANTHINAGAR, BANGALORE-560027,
REPRESENTED BY ITS SECRETARY.
3. MUNDAJE PRIMARY AGRICULTURAL CREDIT
COOPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959.
MUNDAJE POST, BELTHANGADY TALUK
DAKSHINA KANNADA DISTRICT - 574228
REPRESENTED BY ITS CEO.
4. THE RETURNING OFFICER,
MUNDAJE PRIMARY AGRICULTURAL CREDIT
COOPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959.
MUNDAJE POST, BELTHANGADY TALUK
DAKSHINA KANNADA DISTRICT - 574228
...RESPONDENTS
(BY SRI. SIDHARTH BABU RAO, AGA FOR R1 & R4;
SRI. T. L. KIRAN KUMAR, ADV. FOR R2)
THIS WRIT PETITION IS FILED UNDER ARTILCES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO INCLUDE THE NAMES OF
THESE PETITIONERS IN THE FINAL ELIGIBLE VOTERS LIST
AND PERMIT THE PETITIONERS TO CAST THEIR VOTES IN THE
UPCOMING ELECTIONS OF THE R3 SOCIETY WHICH IS
SCHEDULED TO BE HELD ON 19.01.2025 AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
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NC: 2025:KHC:4795
WP No. 972 of 2025
CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
ORAL ORDER
Petitioners are seeking to direct respondents to include the names of petitioners in the eligible voters list and permit the petitioners to cast their votes in the election of respondent No.3-Society, which was scheduled to be held on 19.01.2025.
2. This Court, by way of interim arrangement on 17.01.2025, permitted the petitioners to cast their votes in the ensuing elections scheduled to be held on 19.01.2025 to the Board of Directors of respondent No.3-Society subject to the final outcome of this writ petition.
3. The challenge in this writ petition is on the premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for short) is not issued.
4. Rule 13-D of the KCS Rules, 1960 reads as under:
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NC: 2025:KHC:4795 WP No. 972 of 2025 "13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co-
operative societies indicating the name and address of each society.
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
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NC: 2025:KHC:4795 WP No. 972 of 2025
(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections, if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
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NC: 2025:KHC:4795 WP No. 972 of 2025
(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
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NC: 2025:KHC:4795 WP No. 972 of 2025
(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
(b) the admission number, the name of the society, the name of the delegate proposed to
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NC: 2025:KHC:4795 WP No. 972 of 2025 represent the society in the case of a member society, and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
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NC: 2025:KHC:4795 WP No. 972 of 2025
(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of results."
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NC: 2025:KHC:4795 WP No. 972 of 2025
5. The case of the petitioners is that the petitioners have paid all membership/shareholders due to respondent No.3-Society and attended the annual general body meetings whenever they have received notice from respondent No.3-Society, in spite of which respondent No.3-Society has dropped the petitioners from the eligible voters list and the provisions of Rule 13-D of KCS Rules, 1960 is overlooked by respondent No.3-Society.
6. The Co-Ordinate Bench of this Court in the case of Sri. B Ganganna and others Vs. The State of Karnataka, Department of Co Operation and others1 (B Ganganna) had given deliberate consideration to the provisions of Rule 13-D of the KCS Rules, 1960 and adjudication of dispute under Section 70 of the Karnataka Co-Operative Societies Act, 1959 ('KCS Act, 1959' for short). The Co-Ordinate Bench of this Court framed the following points for consideration at paragraph No.9, which reads as under:
1ILR 2024 KAR 1901
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NC: 2025:KHC:4795 WP No. 972 of 2025 "9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
7. The Co-Ordinate Bench after giving deliberate consideration to various judgments has held at paragraph Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
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NC: 2025:KHC:4795 WP No. 972 of 2025 process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
ORDER Writ petition is disposed of on the following terms:
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(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
8. Section 70 of the KCS Act, 1959 reads as under:
"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding
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NC: 2025:KHC:4795 WP No. 972 of 2025 anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
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NC: 2025:KHC:4795 WP No. 972 of 2025 (2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary
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NC: 2025:KHC:4795 WP No. 972 of 2025 contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx (5) x x x x x"
9. The plain reading of Section 70 makes it clear that an extensive and exhaustive mechanism is provided under the aforesaid Section and the authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its
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NC: 2025:KHC:4795 WP No. 972 of 2025 impact on the elections, whether the petitioners are the eligible voters and have paid membership dues, or annual general body meetings are attended or availed the minimum services are all questions of fact, which have to be decided under Section 70 of the KCS Act, 1959 and the writ petition under Article 226 of the Constitution of India to challenge the electoral roll, the petitioners have not made out any exceptional case in this petition to be entertained and the decision of the Co-Ordinate Bench of this Court in the case of B. Ganganna as stated supra is squarely applicable to the present facts and the present petition needs to be disposed of in similar terms and hence, the following:
ORDER i. The Returning Officer shall count the votes cast in the elections held on 19.01.2025 to the Board of Directors of respondent No.3-Society and shall announce the results.
ii. Liberty is reserved to the petitioners or any aggrieved party to raise objections to the validity
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NC: 2025:KHC:4795 WP No. 972 of 2025 of the electoral by filing an Election Petition under Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of KCS Act, 1959 the authority under Section 70 of the KCS Act, 1959 shall examine all questions including the questions relating to the validity of the eligible and ineligible voters list and impact of the election to the Board of respondent No.3- Society.
iv. All contentions of the parties are kept open.
v. This Court has not expressed merits and demerits on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petition stands disposed of.
Sd/-
____________________ JUSTICE K.S. HEMALEKHA AT LIST 1: 18 BHK