Section 39 in The Tamil Nadu Municipal Corporations Service Rules, 1996

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State of Tamilnadu - Section

Section 39 in The Tamil Nadu Municipal Corporations Service Rules, 1996

39. Savings. - Nothing contained in this general rules shall adversely affect any person who was a member of this service on the date of coming into force of these rules.

Part-IIISpecial Rules Tamil Nadu Municipal Corporation General Service Rules, 1996