Section 88(1)(b) in The Coal Mines Regulations, 2017

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Union of India - Subsection

Section 88(1)(b) in The Coal Mines Regulations, 2017

(b)once at least in every seven days, -

(i)each winding rope by passing the rope at a speed not exceeding one meter per second; and

(ii)the external parts of the winding engine, the guides and the signaling arrangements fitted in a shaft;