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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 166(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)in any other case, so much of the service pipe as lies between the main and the boundary of the street in which the main is laid, and includes the ferrule at the junction of the service pipe with the main, and also-