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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(h) in The Small Industries Development Bank Of India Act, 1989

(h)[ "industrial concern in the small scale sector" means any concern engaged or to be engaged in,- [ Substituted by Act 53 of 2003, Section 12 and Sch., for Clause (h)(w.e.f. 2.7.2004).]