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State of Rajasthan - Section

Section 58 in Rajasthan Land Revenue (Land Records) Rules, 1957

58. Inspection Tours.

- (i) In order to maintain the map and Khasra prescribed in these Rules, the Patwari shall make three field inspections every year of every village in his circle. The dates on which inspection tours shall be commenced and completed are as under:-
[Name of Crop [Substituted by GSR 14, Dated 17-5-96; published in Rajasthan Gazette Extraordinary Part IV-C(1), Dated 23-5-96, p. 33.] Date of commencement Date of Completion  
1. Kharif (Shialii) 16th September 15th October
2. Rabi (Unhalu) 1st February 5th March
3. Zaid (Vishesh Unhalu) 1st May 15th May]:
Provided that the inspection tour for Kharif and Rabi crops in the villages under the firmly reporting scheme shall commence 15 days earlier than the dates fixed.Note 1. The Patwari shall have to make one more inspection between the Kharif Rabi inspections in the Ganganagar District, where Zaid Kharif is grown. This inspection will commence on 1st Jan. and terminate on 15th January.