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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(3)(d) in The Delhi Excise Rules, 2010

(d)the sales of denatured and special denatured spirit in excess of ten litres shall be made against the special permit issued by the Deputy Commissioner in Form P-3.